1. Ensure innocents, individuals from backward communities not named in history sheet: Supreme Court
2. Delhi HC stresses the need to educate Minors on 'Virtual Touch' to safely access Social Media
3. Supreme Court declines to hear MSMEs' plea challenging 45-day payment rule
4. Liquor Scam Case: Supreme Court reserves order on interim bail of CM Arvind Kejriwal
5. High Court imposes Rs 1 lakh costs on man for making Lord Hanuman co-litigant in plea
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